Delhi High Court - Orders
Tomorrowland Technologies Exports ... vs Shakti & Co. & Ors on 4 October, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:06.10.2021 11:11:40
$~1 to 27 (OS)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (OS) 2060/2012 & I.A. 12693/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
SHAKTI & CO. & ORS. .... Defendants
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
2 WITH
+ CS (OS) 2062/2012 & I.As. 12698/2012, 21093/2012
TOMORROWLAND TECHNOLOGIES EXPORTS
LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
SHARMA & CO & ORS. .... Defendants
Through: Mr. Gurkamal Hora Arora and
Ms.Garima Malik & Ms. Sanyogita
Jain, Advocates.
3 WITH
+ CS (OS) 2070/2012 & I.A. 13152/2016
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
HEMDEV SECURITIES (INDIA) PVT. LTD. ..... Defendant
Through: Mr. Prashant Kataria & Ms. Soin
Khan, Advocates.
4 WITH
+ CS (OS) 2073/2012 & I.As. 12724/2012, 10548/2013, 14075/2017
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
STERLING HOLIDAY FINANCIAL
SERVICES LTD. ..... Defendant
Through: Mr. Sameer Nandwani, Advocate.
CS (OS) 2060/2012 & other connected matters Page 1 of 8
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:06.10.2021 11:11:40
(M:9810528802)
5 WITH
+ CS (OS) 2074/2012 & I.A. 8771/2016
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
VEERHEALTH CARE LTD. ..... Defendant
Through: Mr. Sonal Sinha, Advocate.
6 WITH
+ CS (OS) 2080/2012 & I.A. 12741/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
MADAN BAFNA & CO & ORS. .... Defendants
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
7 WITH
+ CS (OS) 2082/2012 & I.A. 12747/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
S. K. NAHATA & CO & ORS. .... Defendants
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
8 WITH
+ CS (OS) 2085/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva and in person.
versus
DOLF LEASING LTD. ..... Defendant
Through: Mr. Prashant K. Sharma, Advocate
for Mr. P. I. Jose, Advocate.
(M:9811556966).
CS (OS) 2060/2012 & other connected matters Page 2 of 8
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:06.10.2021 11:11:40
9 WITH
+ CS (OS) 2089/2012 & I.A. 12762/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
CLARITY FINANCIAL SERVICES LTD ..... Defendant
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
10 WITH
+ CS (OS) 2090/2012 & I.A. 12764/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
REAL GROWTH FINANCIAL SERVICES LTD ..... Defendant
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
11 WITH
+ CS (OS) 2094/2012 & I.A. 13651/2013
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
PRESSMAN ADVERTISING LTD. ..... Defendant
Through: Mr. Jayant Mehta, Sr. Advocate with
Mr. Kunal Singh, and Mr. Indranil
Ghosh, Advocates.
(M:9958323568).
12 WITH
+ CS (OS) 2124/2012 & I.A. 12876/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
SANCHAY FINVEST LIMITED ..... Defendant
Through: Mr. Sudhanshu Palo, Advocate.
13 WITH
CS (OS) 2060/2012 & other connected matters Page 3 of 8
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:06.10.2021 11:11:40
+ CS (OS) 2125/2012 & I.A. 12878/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
PRASAD & CO & ORS. .... Defendants
Through: Mr. Raman Kapur, Sr. Advocate with
Mr. Rishab Raj Jain, Advocate (M-
9811079695).
Mr. Vikram Nandrajog, Advocate
14 WITH
+ CS (OS) 2144/2012 & I.As. 12943/2012, 17543/2012, 19371/2012,
4176/2020 & 4177/2020
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
DHIRAJ MANILAL THAKAR ..... Defendant
Through: Mr. Parthsarthi Mehd, Advocate.
15 WITH
+ CS (OS) 2147/2012 & I.As. 12953/2012 & 19627/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
R.N AHUJA & CO. ..... Defendant
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
16 WITH
+ CS (OS) 2152/2012 & I.As. 12965/2012, 19050/2012, 3610/2013
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
HDFC BANK LTD ..... Defendant
Through: Mr. Raman Kapur, Senior Advocate
with Mr. Rishab Raj Jain, Advocate.
(M:9811079695)
CS (OS) 2060/2012 & other connected matters Page 4 of 8
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:06.10.2021 11:11:40
17 WITH
+ CS (OS) 2154/2012 & I.A. 8769/2016
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
ANALYSIS TRADE CONSULTANCY LLP ..... Defendant
Through: Mr. Rajesh Banati, Mr. Ashish Sareen
& Mr. Ishaan Agarwal, Advocates.
18 WITH
+ CS (OS) 2156/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
(M:9871000014)
versus
DWARKADAS HARINAYAN MAHESHWARI &
ORS. ..... Defendants
Through: Mr. Aaditya Vijay Kumar, Ms.
Namrata Mahapatra and Ms. Akshita
Katoch, Advocates.
19 WITH
+ CS (OS) 2159/2012 & I.As. 4180-81/2020
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
V JETHALAL RAMJI & ORS. .... Defendants
Through: Mr. Siddarth Mehra & Mr. Dipan
Sethi, Advocates.
20 WITH
+ CS (OS) 2160/2012 & I.As. 12986/2012, 2071/2014, 247/2017,
4178-79/2020
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
DCM FINANCIAL SERVICES LTD ..... Defendant
CS (OS) 2060/2012 & other connected matters Page 5 of 8
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:06.10.2021 11:11:40
Through: Mr. Sachin Chopra, Mr. Karan
Babuta, Ms. Astha Gupta and Mr.
Daksh Arora, Advocates.
21 WITH
+ CS (OS) 2161/2012 & CRL.M.A. 16696/2015 & I.A. 243/2017
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
ESSAR CAPITAL LTD. ..... Defendant
Through: Ms. Madhavi Agrawal and Ms. Saloni
Mahajan, Advs. (M:9958407969)
22 WITH
+ CS (OS) 2167/2012 & I.A. 13006/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
NAVODAY MANAGEMENT SERVICES LTD. ..... Defendant
Through: Mr. Rahul Sharma, Advocate.
23 WITH
+ CS (OS) 2169/2012 & I.As. 13010/2012, 13534/2013, 11897/2017,
4182-83/2020
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
NICCO UCO ALLIANCE CREDIT LTED ..... Defendant
Through: None.
24 WITH
+ CS (OS) 2170/2012 & I.A. 13013/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
ENSOURCE FINANCE LIMITED ..... Defendant
Through: Mr. Sudhanshu Palo, Advocate.
25 WITH
CS (OS) 2060/2012 & other connected matters Page 6 of 8
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:06.10.2021 11:11:40
+ CS (OS) 2268/2012 & I.A. 13633/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
MANOJ BHARGAVA & CO. ..... Defendant
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
26 WITH
+ CS (OS) 2269/2012 & I.A. 13635/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
JALAN & CO. ..... Defendant
Through: Mr. Aaditya Vijay Kumar and Ms.
Akshita Katoch, Advocates.
27 AND
+ CS (OS) 2272/2012 & I.A. 13641/2012
TOMORROWLAND TECHNOLOGIES
EXPORTS LIMITED ..... Plaintiff
Through: Mr. Pavan Sachdeva in person.
versus
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE
DEVELOPMENT CORPN LTD (HSIIDC) ..... Defendant
Through: Mr. Anil Grover, Sr. AAG with Mr.
Mishal Vij, Advocate.
CORAM
JUSTICE PRATHIBA M. SINGH
ORDER
% 04.10.2021
1. This hearing has been done through video conferencing.
2. This Court has been hearing these 27 connected matters, from time to time.
3. Pursuant to the last order dated 21st September 2021, Mr. Sachdeva, who is the Plaintiff in person, has placed a chart on record showing the total CS (OS) 2060/2012 & other connected matters Page 7 of 8 Digitally Signed By:DEVANSHU JOSHI Signing Date:06.10.2021 11:11:40 amounts recovered by him till date from the various underwriters, both before the Arbitral Tribunal as also subsequently during execution and other proceedings.
4. Mr. Sachin Chopra has concluded his rejoinder arguments. Mr. Siddharth Mehra, ld. Counsel, submits that he adopts the arguments made by the other counsels in these matters, and reiterates his earlier submissions.
5. Submissions have been concluded on behalf of all the ld. Counsels for the parties.
6. Mr. Sachdeva, who is in-person for the Plaintiff, to place on record, a chart giving the details of the amounts claimed against each of the Defendants herein, and the amounts awarded, for reference of the Court, within one week.
7. Arguments heard. Judgment reserved.
PRATHIBA M. SINGH, J.
OCTOBER 4, 2021 Rahul/AK CS (OS) 2060/2012 & other connected matters Page 8 of 8