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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(3) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(3)Vacancies other than those specified in sub-rule (2) shall be notified to the local Special Employment Exchange concerned. A copy of the notification of Vacancies shall also be sent to the concerned vocational Rehabilitation Centre for Handicapped.