Jammu & Kashmir High Court - Srinagar Bench
Khalid Bin Gani And Anr vs Mohammad Ashraf Dar on 24 March, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
S.No.101
Admission Cause
List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CRMC 113/2019[CRM(M) 113/2019] CrlM(401/2019[1/2019])
KHALID BIN GANI AND ANR.
...Petitioner(s)
Through: Mr. Mushtaq M.Bhat vice Mr.F.A.Bhat, Advocate.
V/s
MOHAMMAD ASHRAF DAR
...Respondent(s)
Through: Mr. M.Sultan, Advocate.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
Strangely enough both the learned counsels are short of brief. Adjourned. List on 29.03.2021.
(RAJNESH OSWAL) JUDGE Srinagar 24.03.2021 Shameem H. SHAMEEM HAMID MIR 2021.03.26 16:18 I attest to the accuracy and integrity of this document