Delhi High Court - Orders
Manzoor-Ul-Haq Through: His General ... vs Government Of Nct Of Delhi And Ors on 25 January, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 798/2019
MANZOOR-UL-HAQ THROUGH: HIS GENERAL POWER OF
ATORNEY HOLDER SHRI SATISH KUMAR AGGARWAL
..... Petitioner
Through: Mr.R.Jawaharlal, Advocate with
Mr.Siddharth Bawa, Advocate
versus
GOVERNMENT OF NCT OF DELHI AND ORS.
..... Respondents
Through: Mr.Naushad Ahmed Khan, ASC
(Civil) GNCTD
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 25.01.2019 CM APPL. 3538/2019 Exemption granted, subject to all just exceptions. Application stands disposed of.
W.P.(C) 798/2019 & CM APPL. 3537/2019 Notice. Mr.Naushad Ahmed Khan, learned ASC enters appearance on behalf of respondents and accepts notice. He seeks time to take instructions and file a status report.
List on 01.02.2019.
I.S.MEHTA, J JANUARY 25, 2019 sr