Section 55(2) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
(2)The Registrar shall also publish the names of members falling under clauses (d), (e) and (f) of sub-section (1) of section 12 by causing a list of such names (together with their permanent addresses) to be pasted on the notice board or at any prominent place in his office.
