Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] Bombay Presidency - Subsection Section 112(1) in The Bombay Forest Rules, 1942 (1)on account of salving and collecting, the actual amount of recompense paid to the person who collected it;