Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(ii) in The Gujarat Agricultural Pests and Diseases Act, 1980

(ii)the destruction of the tree or plant, as the case may be, if the claim is made under section 9.