Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 7 in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

7. Prohibition against boarding of transport vehicle enroute.

- No person shall board a transport vehicle after it has left the place declared as a Bus Stand or Bus 'Stop by the Government by a notification in the Official Gazette.