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Gauhati High Court

Page No.# 1/ vs The State Of Assam And 13 Ors on 14 December, 2021

Bench: Chief Justice, Soumitra Saikia

                                                        Page No.# 1/11

GAHC010132652018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/194/2018

         MD ARSHAD HUSSAIN AND 9 ORS
         S/O MD. JAMAL UDDIN
         VILLAGE BAGBARI
         PO KALIGANJ BAZAR
         DIST KARIMGANJ, ASSAM

         2: ABDUL HASIB
          S/O LATE TASLIM ALI
         VILLAGE ALOMKHANI (THAMUA)
         PO SINGARIA BAZAR
         DIST KARIMGANJ
         ASSAM

         3: JAMIL AHMED
          S/O ABDUL JALIL
         VILLAGE THAMUA

         PO SINGARIA BAZAR
         DIST KARIMGANJ
         ASSAM

         4: ABDUL JABBAR
          S/O MD. JAMAL UDDIN
         VILLAGE BAGBARI
         PO KALIGANJ BAZAR
         DIST KARIMGANJ
         ASSAM

         5: JAMAL UDDIN
          S/O LATE ABDUS SAMAD
         VILL BAGBARI
         PO KALIGANJ BAZAR
         DIST KARIMGANJ
         ASSAM
                                                    Page No.# 2/11

6: MD. ZAKIR HUSSAIN
 S/O LATE ABDUS SAMAD
VILLAGE TALTOLA (KHANKARCHOK)
PO JANAKALYAN BAZAR
DIST KARIMGANJ
ASSAM

7: NAYEEM UDDIN CHOUDHURY
 S/O RAHIM UDDIN CHOUDHURY
VILLAGE ROUTHGRAM
PO KALIGANJ BAZAR
DIST KARIMGANJ
ASSAM

8: ALOM AHMED CHOUDHURY
 S/O LATE ADBUL LATIF CHOUDHURY
VILLAGE AND PO NILAM BAZAR
DIST KARIMGANJ
ASSAM

9: ZAKIR HUSSAIN
 S/O LATE ABDUL KHALIK
VILLAGE HADARGRAM
PO
 PS AND DIST KARIMGANJ
ASSAM

10: ABDUL KASHIM
 S/O MOIN UDDIN
VILL GUASHPUR
PO JANKALYAN BAZAR
DIST KARIMGANJ
ASSA

VERSUS

THE STATE OF ASSAM AND 13 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO
GOVT. OF ASSAM , EDUACATION DEPARTMENT DISPUR, GHY-06

2:THE SECRETARY TO THE GOVT. OF ASSAM

EDUCATION SECONDARY DEPTT.
DISPUR
GUWAHATI-6.

3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
                                             Page No.# 3/11


KAHILIPARA
GUWAHATI-19.

4:THE DISTRICT SCRUTINY COMMITTEE
 REP. BY ITS CHAIRMAN
THE ADDL. DEPUTY COMMISSIONER
 KARIMGANJ
 DIST. KARIMGANJ
ASSAM.

5:THE DIST. ELEMENTARY EDUCATION OFFICER
 KARIMGANJ

DIST. KARIMGANJ
ASSAM.

6:MD. MUJIBUR RAHMAN
 S/O ABDUL KHALIQUE
R/O VILL FATHEPUR
 PO CHATOL
 DIST. KARIMGANJ
ASSAM.

7:MOINUL ISLAM
 S/O AKLAS UDDIN
R/O VILL TALTOLA (KANKARCHAK)
PO JANAKALYAN
 DIST. KARIMGANJ
ASSAM.

8:SMTI. RASHIDA BEGUM
W/O ABDUL BASIT
 R/O VILL DEWAKURI
 PO LALRCHAK

DIST. KARIMGANJ
ASSAM.

9:MD. SHAMIM AHMED
 S/O ROICH UDDIN
R/O VILL TALTOLA PO JANAKALYAN BAZAR
 DIST. KARIMGANJ
ASSAM.

10:SAD UDDIN
 S/O INTAJ ALI
R/O VILL VILL TALTOLA PO JANAKALYAN BAZAR
                                                    Page No.# 4/11

             DIST. KARIMGANJ
             ASSAM.

            11:MD. MAYEEM UDDIN
             S/O LATE ISMAIL ALI
            R/O VILLAGE FOREMUKH
             PO CHATOL

             DIST. KARIMGANJ
             ASSAM.

            12:MD. KAMRUL ISLAM
             S/O LATE MAYAB ALI
            R/O VILLAGE PUNNAGRAM
            PO JAGANNATH
             DIST. KARIMGANJ
            ASSAM.

            13:SALIM UDDIN
             S/O ASHAID ALI
            R/O VILLAGE NAGARI (ILASHPUR)
            PO BAROIGRAM
             DIST. KARIMGANJ
            ASSAM.

            14:WAKIL AHMED
             S/O ABDUL LATIF
            VILLAGE TALTOLA PO JANAKALYAN BAZAR
             DIST. KARIMGANJ
            ASSAM

Advocate for the Petitioner   : MR. A R TALUKDAR

Advocate for the Respondent : SC, SEC. EDU.

            Linked Case : I.A.(Civil)/3055/2019

            MD ARSHAD HUSSAIN AND 9 ORS
            S/O MD. JAMAL UDDIN
            VILL. BAGBARI
            P.O. KALIGANJ BAZAR
            DIST. KARIMGANJ
            ASSAM.

            2: ABDUL HASIB
            S/O LT. TASLIM ALI
            VILL. ALOMKHANI (THAMUA)
                                  Page No.# 5/11

P.O. SINGARIA BAZAR
DIST. KARIMGANJ
ASSAM.

3: JAMIL AHMED
S/O ABDUL JALIL
VILL. THAMUA
P.O. SINGARIA BAZAR
DIST. KARIMGANJ
ASSAM.

4: ABDUL JABBAR
S/O MD. JAMAL UDDIN
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.

5: JAMAL UDDIN
S/O LT. ABDUS SAMAD
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.

6: MD. ZAKIR HUSSAIN
S/O LATE ABDUS SAMAD
VILL. TALTOLA (KHANKARCHOK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.

7: NAYEEM UDDIN CHOUDHURY
S/O RAHIM UDDIN CHOUDHURY
VILL. ROUTHGRAM
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.

8: ALOM AHMED CHOUDHURY
S/O LATE ABDUL LATIF CHOUDHURY
VILL. AND P.O. NILAM BAZAR
DIST. KARIMGANJ
ASSAM.

9: ZAKIR HUSSAIN
S/O LT. ABDUL KHALIK
VILL. HADARGRAM
                                                      Page No.# 6/11

P.O. AND P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM.

10: ABDUL KASHIM
S/O MOIN UDDIN
VILL. GUASHPUR
P.O.JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
VERSUS

THE STATE OF ASSAM AND 13 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT.
OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY 06

2:THE SECY. TO THE GOVT. OF ASSAM

EDUCATION SECONDARY DEPTT.
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE DIST. SCRUTINY COMMITTEE
KARIMGANJ DIST.
REPRESENTED BY ITS CHAIRMAN
THE ADDL. DEPUTY COMMISSIONER
KARIMGANJ
DIST. KARIMGANJ
ASSAM.
5:THE DIST. ELEMENTARY EDUCATION OFFICER

KARIMGANJ
DIST. KARIMGANJ
ASSAM.
6:MD. MUJIBUR RAHMAN
S/O ABDUL KHALIQUE
R/O VILL. FATHEPUR
P.O. CHATOL
DIST. KARIMGANJ
ASSAM
PIN 788720
7:MOINUL ISLAM
                                  Page No.# 7/11

S/O AKLAS UDDIN
R/O VILL. TALTOLA (KANKARCHAK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
PIN 788720
8:SMTI. RASHIDA BEGUM
W/O ABDUL BASIT
R/O VILL. DEWAKURI
P.O. LALRCHAK
DIST. KARIMGANJ
ASSAM.
9:MD. SHAMIM AHMED
S/O ROICH UDDIN
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
10:SAD UDDIN
S/O INTAJ ALI
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
11:MD. MAYEEN UDDIN
S/O LT. ISMAIL ALI
R/O VILL. FOREMUKH
P.O. CHATOL
DIST. KARIMGANJ
ASSAM.
12:MD. KAMRUL ISLAM
S/O LT. MAYAB ALI
R/O VILL. PUNNAGRAM
P.O. JAGANNATH
DIST. KARIMGANJ
ASSAM.
13:SALIM UDDIN
S/O ASHAID ALI
R/O VILL. NAGARI (ILASHPUR)
P.O. BAROIGRAM
DIST. KARIMGANJ
ASSAM.
14:WAKIL AHMED
S/O ABDUL LATIF
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
------------
                                                         Page No.# 8/11

Advocate for : MR. A M BARBHUIYA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 13 ORS

Linked Case : I.A.(Civil)/3054/2019

MD ARSHAD HUSSAIN AND 9 ORS
S/O MD. JAMAL UDDIN
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.

2: ABDUL HASIB
S/O LT. TASLIM ALI
VILL. ALOMKHANI (THAMUA)
 P.O. SINGARIA BAZAR
 DIST. KARIMGANJ
ASSAM.

3: JAMIL AHMED
S/O ABDUL JALIL
VILL. THAMUA
P.O. SINGARIA BAZAR
DIST. KARIMGANJ
ASSAM.

4: ABDUL JABBAR
S/O MD. JAMAL UDDIN
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.

5: JAMAL UDDIN
S/O LT. ABDUS SAMAD
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.

6: MD. ZAKIR HUSSAIN
S/O LATE ABDUS SAMAD
VILL. TALTOLA (KHANKARCHOK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
                                                      Page No.# 9/11

7: NAYEEM UDDIN CHOUDHURY
S/O RAHIM UDDIN CHOUDHURY
VILL. ROUTHGRAM
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.

8: ALOM AHMED CHOUDHURY
S/O LATE ABDUL LATIF CHOUDHURY
VILL. AND P.O. NILAM BAZAR
DIST. KARIMGANJ
ASSAM.

9: ZAKIR HUSSAIN
S/O LT. ABDUL KHALIK
VILL. HADARGRAM
P.O. AND P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM.

10: ABDUL KASHIM
S/O MOIN UDDIN
VILL. GUASHPUR
P.O.JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
VERSUS

THE STATE OF ASSAM AND 13 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT.
OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY 06

2:THE SECY. TO THE GOVT. OF ASSAM

EDUCATION SECONDARY DEPTT.
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE DIST. SCRUTINY COMMITTEE
KARIMGANJ DIST.
REPRESENTED BY ITS CHAIRMAN
THE ADDL. DEPUTY COMMISSIONER
                                            Page No.# 10/11

KARIMGANJ
DIST. KARIMGANJ
ASSAM.
5:THE DIST. ELEMENTARY EDUCATION OFFICER

KARIMGANJ
DIST. KARIMGANJ
ASSAM.
6:MD. MUJIBUR RAHMAN
S/O ABDUL KHALIQUE
R/O VILL. FATHEPUR
P.O. CHATOL
DIST. KARIMGANJ
ASSAM
PIN 788720
7:MOINUL ISLAM
S/O AKLAS UDDIN
R/O VILL. TALTOLA (KANKARCHAK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
PIN 788720
8:SMTI. RASHIDA BEGUM
W/O ABDUL BASIT
R/O VILL. DEWAKURI
P.O. LALRCHAK
DIST. KARIMGANJ
ASSAM.
9:MD. SHAMIM AHMED
S/O ROICH UDDIN
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
10:SAD UDDIN
S/O INTAJ ALI
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
11:MD. MAYEEN UDDIN
S/O LT. ISMAIL ALI
R/O VILL. FOREMUKH
P.O. CHATOL
DIST. KARIMGANJ
ASSAM.
12:MD. KAMRUL ISLAM
S/O LT. MAYAB ALI
R/O VILL. PUNNAGRAM
                                                                    Page No.# 11/11

           P.O. JAGANNATH
           DIST. KARIMGANJ
           ASSAM.
           13:SALIM UDDIN
           S/O ASHAID ALI
           R/O VILL. NAGARI (ILASHPUR)
           P.O. BAROIGRAM
           DIST. KARIMGANJ
           ASSAM.
           14:WAKIL AHMED
           S/O ABDUL LATIF
           R/O VILL. TALTOLA
           P.O. JANAKALYAN BAZAR
           DIST. KARIMGANJ
           ASSAM.
           ------------
           Advocate for : MR. A M BARBHUIYA
           Advocate for : SC
           ELEM. EDU appearing for THE STATE OF ASSAM AND 13 ORS


                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 14.12.2021 Mr. A.M. Barbhuiya, learned counsel for the appellants/applicants seeks adjournment for one week through a mention memo.

Consent of Mr. H.R.A. Choudhury, learned senior counsel for the respondent Nos.6 to 14 regarding adjournment has also been taken.

Adjourned.

List again on 7th January, 2022.

                      JUDGE             CHIEF JUSTICE

Comparing Assistant