Gauhati High Court
Page No.# 1/ vs The State Of Assam And 13 Ors on 14 December, 2021
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/11
GAHC010132652018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/194/2018
MD ARSHAD HUSSAIN AND 9 ORS
S/O MD. JAMAL UDDIN
VILLAGE BAGBARI
PO KALIGANJ BAZAR
DIST KARIMGANJ, ASSAM
2: ABDUL HASIB
S/O LATE TASLIM ALI
VILLAGE ALOMKHANI (THAMUA)
PO SINGARIA BAZAR
DIST KARIMGANJ
ASSAM
3: JAMIL AHMED
S/O ABDUL JALIL
VILLAGE THAMUA
PO SINGARIA BAZAR
DIST KARIMGANJ
ASSAM
4: ABDUL JABBAR
S/O MD. JAMAL UDDIN
VILLAGE BAGBARI
PO KALIGANJ BAZAR
DIST KARIMGANJ
ASSAM
5: JAMAL UDDIN
S/O LATE ABDUS SAMAD
VILL BAGBARI
PO KALIGANJ BAZAR
DIST KARIMGANJ
ASSAM
Page No.# 2/11
6: MD. ZAKIR HUSSAIN
S/O LATE ABDUS SAMAD
VILLAGE TALTOLA (KHANKARCHOK)
PO JANAKALYAN BAZAR
DIST KARIMGANJ
ASSAM
7: NAYEEM UDDIN CHOUDHURY
S/O RAHIM UDDIN CHOUDHURY
VILLAGE ROUTHGRAM
PO KALIGANJ BAZAR
DIST KARIMGANJ
ASSAM
8: ALOM AHMED CHOUDHURY
S/O LATE ADBUL LATIF CHOUDHURY
VILLAGE AND PO NILAM BAZAR
DIST KARIMGANJ
ASSAM
9: ZAKIR HUSSAIN
S/O LATE ABDUL KHALIK
VILLAGE HADARGRAM
PO
PS AND DIST KARIMGANJ
ASSAM
10: ABDUL KASHIM
S/O MOIN UDDIN
VILL GUASHPUR
PO JANKALYAN BAZAR
DIST KARIMGANJ
ASSA
VERSUS
THE STATE OF ASSAM AND 13 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO
GOVT. OF ASSAM , EDUACATION DEPARTMENT DISPUR, GHY-06
2:THE SECRETARY TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPTT.
DISPUR
GUWAHATI-6.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
Page No.# 3/11
KAHILIPARA
GUWAHATI-19.
4:THE DISTRICT SCRUTINY COMMITTEE
REP. BY ITS CHAIRMAN
THE ADDL. DEPUTY COMMISSIONER
KARIMGANJ
DIST. KARIMGANJ
ASSAM.
5:THE DIST. ELEMENTARY EDUCATION OFFICER
KARIMGANJ
DIST. KARIMGANJ
ASSAM.
6:MD. MUJIBUR RAHMAN
S/O ABDUL KHALIQUE
R/O VILL FATHEPUR
PO CHATOL
DIST. KARIMGANJ
ASSAM.
7:MOINUL ISLAM
S/O AKLAS UDDIN
R/O VILL TALTOLA (KANKARCHAK)
PO JANAKALYAN
DIST. KARIMGANJ
ASSAM.
8:SMTI. RASHIDA BEGUM
W/O ABDUL BASIT
R/O VILL DEWAKURI
PO LALRCHAK
DIST. KARIMGANJ
ASSAM.
9:MD. SHAMIM AHMED
S/O ROICH UDDIN
R/O VILL TALTOLA PO JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
10:SAD UDDIN
S/O INTAJ ALI
R/O VILL VILL TALTOLA PO JANAKALYAN BAZAR
Page No.# 4/11
DIST. KARIMGANJ
ASSAM.
11:MD. MAYEEM UDDIN
S/O LATE ISMAIL ALI
R/O VILLAGE FOREMUKH
PO CHATOL
DIST. KARIMGANJ
ASSAM.
12:MD. KAMRUL ISLAM
S/O LATE MAYAB ALI
R/O VILLAGE PUNNAGRAM
PO JAGANNATH
DIST. KARIMGANJ
ASSAM.
13:SALIM UDDIN
S/O ASHAID ALI
R/O VILLAGE NAGARI (ILASHPUR)
PO BAROIGRAM
DIST. KARIMGANJ
ASSAM.
14:WAKIL AHMED
S/O ABDUL LATIF
VILLAGE TALTOLA PO JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM
Advocate for the Petitioner : MR. A R TALUKDAR
Advocate for the Respondent : SC, SEC. EDU.
Linked Case : I.A.(Civil)/3055/2019
MD ARSHAD HUSSAIN AND 9 ORS
S/O MD. JAMAL UDDIN
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
2: ABDUL HASIB
S/O LT. TASLIM ALI
VILL. ALOMKHANI (THAMUA)
Page No.# 5/11
P.O. SINGARIA BAZAR
DIST. KARIMGANJ
ASSAM.
3: JAMIL AHMED
S/O ABDUL JALIL
VILL. THAMUA
P.O. SINGARIA BAZAR
DIST. KARIMGANJ
ASSAM.
4: ABDUL JABBAR
S/O MD. JAMAL UDDIN
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
5: JAMAL UDDIN
S/O LT. ABDUS SAMAD
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
6: MD. ZAKIR HUSSAIN
S/O LATE ABDUS SAMAD
VILL. TALTOLA (KHANKARCHOK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
7: NAYEEM UDDIN CHOUDHURY
S/O RAHIM UDDIN CHOUDHURY
VILL. ROUTHGRAM
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
8: ALOM AHMED CHOUDHURY
S/O LATE ABDUL LATIF CHOUDHURY
VILL. AND P.O. NILAM BAZAR
DIST. KARIMGANJ
ASSAM.
9: ZAKIR HUSSAIN
S/O LT. ABDUL KHALIK
VILL. HADARGRAM
Page No.# 6/11
P.O. AND P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM.
10: ABDUL KASHIM
S/O MOIN UDDIN
VILL. GUASHPUR
P.O.JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
VERSUS
THE STATE OF ASSAM AND 13 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT.
OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY 06
2:THE SECY. TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPTT.
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE DIST. SCRUTINY COMMITTEE
KARIMGANJ DIST.
REPRESENTED BY ITS CHAIRMAN
THE ADDL. DEPUTY COMMISSIONER
KARIMGANJ
DIST. KARIMGANJ
ASSAM.
5:THE DIST. ELEMENTARY EDUCATION OFFICER
KARIMGANJ
DIST. KARIMGANJ
ASSAM.
6:MD. MUJIBUR RAHMAN
S/O ABDUL KHALIQUE
R/O VILL. FATHEPUR
P.O. CHATOL
DIST. KARIMGANJ
ASSAM
PIN 788720
7:MOINUL ISLAM
Page No.# 7/11
S/O AKLAS UDDIN
R/O VILL. TALTOLA (KANKARCHAK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
PIN 788720
8:SMTI. RASHIDA BEGUM
W/O ABDUL BASIT
R/O VILL. DEWAKURI
P.O. LALRCHAK
DIST. KARIMGANJ
ASSAM.
9:MD. SHAMIM AHMED
S/O ROICH UDDIN
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
10:SAD UDDIN
S/O INTAJ ALI
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
11:MD. MAYEEN UDDIN
S/O LT. ISMAIL ALI
R/O VILL. FOREMUKH
P.O. CHATOL
DIST. KARIMGANJ
ASSAM.
12:MD. KAMRUL ISLAM
S/O LT. MAYAB ALI
R/O VILL. PUNNAGRAM
P.O. JAGANNATH
DIST. KARIMGANJ
ASSAM.
13:SALIM UDDIN
S/O ASHAID ALI
R/O VILL. NAGARI (ILASHPUR)
P.O. BAROIGRAM
DIST. KARIMGANJ
ASSAM.
14:WAKIL AHMED
S/O ABDUL LATIF
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
------------
Page No.# 8/11
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 13 ORS
Linked Case : I.A.(Civil)/3054/2019
MD ARSHAD HUSSAIN AND 9 ORS
S/O MD. JAMAL UDDIN
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
2: ABDUL HASIB
S/O LT. TASLIM ALI
VILL. ALOMKHANI (THAMUA)
P.O. SINGARIA BAZAR
DIST. KARIMGANJ
ASSAM.
3: JAMIL AHMED
S/O ABDUL JALIL
VILL. THAMUA
P.O. SINGARIA BAZAR
DIST. KARIMGANJ
ASSAM.
4: ABDUL JABBAR
S/O MD. JAMAL UDDIN
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
5: JAMAL UDDIN
S/O LT. ABDUS SAMAD
VILL. BAGBARI
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
6: MD. ZAKIR HUSSAIN
S/O LATE ABDUS SAMAD
VILL. TALTOLA (KHANKARCHOK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
Page No.# 9/11
7: NAYEEM UDDIN CHOUDHURY
S/O RAHIM UDDIN CHOUDHURY
VILL. ROUTHGRAM
P.O. KALIGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
8: ALOM AHMED CHOUDHURY
S/O LATE ABDUL LATIF CHOUDHURY
VILL. AND P.O. NILAM BAZAR
DIST. KARIMGANJ
ASSAM.
9: ZAKIR HUSSAIN
S/O LT. ABDUL KHALIK
VILL. HADARGRAM
P.O. AND P.S. KARIMGANJ
DIST. KARIMGANJ
ASSAM.
10: ABDUL KASHIM
S/O MOIN UDDIN
VILL. GUASHPUR
P.O.JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
VERSUS
THE STATE OF ASSAM AND 13 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT.
OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY 06
2:THE SECY. TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPTT.
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE DIST. SCRUTINY COMMITTEE
KARIMGANJ DIST.
REPRESENTED BY ITS CHAIRMAN
THE ADDL. DEPUTY COMMISSIONER
Page No.# 10/11
KARIMGANJ
DIST. KARIMGANJ
ASSAM.
5:THE DIST. ELEMENTARY EDUCATION OFFICER
KARIMGANJ
DIST. KARIMGANJ
ASSAM.
6:MD. MUJIBUR RAHMAN
S/O ABDUL KHALIQUE
R/O VILL. FATHEPUR
P.O. CHATOL
DIST. KARIMGANJ
ASSAM
PIN 788720
7:MOINUL ISLAM
S/O AKLAS UDDIN
R/O VILL. TALTOLA (KANKARCHAK)
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
PIN 788720
8:SMTI. RASHIDA BEGUM
W/O ABDUL BASIT
R/O VILL. DEWAKURI
P.O. LALRCHAK
DIST. KARIMGANJ
ASSAM.
9:MD. SHAMIM AHMED
S/O ROICH UDDIN
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
10:SAD UDDIN
S/O INTAJ ALI
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
11:MD. MAYEEN UDDIN
S/O LT. ISMAIL ALI
R/O VILL. FOREMUKH
P.O. CHATOL
DIST. KARIMGANJ
ASSAM.
12:MD. KAMRUL ISLAM
S/O LT. MAYAB ALI
R/O VILL. PUNNAGRAM
Page No.# 11/11
P.O. JAGANNATH
DIST. KARIMGANJ
ASSAM.
13:SALIM UDDIN
S/O ASHAID ALI
R/O VILL. NAGARI (ILASHPUR)
P.O. BAROIGRAM
DIST. KARIMGANJ
ASSAM.
14:WAKIL AHMED
S/O ABDUL LATIF
R/O VILL. TALTOLA
P.O. JANAKALYAN BAZAR
DIST. KARIMGANJ
ASSAM.
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 13 ORS
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 14.12.2021 Mr. A.M. Barbhuiya, learned counsel for the appellants/applicants seeks adjournment for one week through a mention memo.
Consent of Mr. H.R.A. Choudhury, learned senior counsel for the respondent Nos.6 to 14 regarding adjournment has also been taken.
Adjourned.
List again on 7th January, 2022.
JUDGE CHIEF JUSTICE Comparing Assistant