Section 2(1) in Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018
(1)In these rules, unless the context otherwise requires, -(a)"Act" means the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016);(b)"Form" means Form annexed to these rules;(c)"Schedule" means the Schedule annexed to these rules;
