Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Goa - Subsection Section 10(1) in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998 (1)Every occupier of the factory shall maintain such records as may be prescribed or as may be required by the Commissioner with the approval of the Government.
