Bombay High Court
Jay Madhukar Tayade And Another vs Scheduled Tribe Caste Certificate ... on 2 December, 2022
Bench: A.S. Chandurkar, Anil Laxman Pansare
11-WP-7246-2022.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH : NAGPUR.
WRIT PETITION NO.7246 of 2022
Jay Madhukar Tayade and another
vs.
Schedule Tribe Caste Certificate Scrutiny
Committee, Amravati, through its Vice-Chairman/Joint Commissioner.
------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
------------------------------------------------------------------------------------------------------------------------------
Shri R.S.Suryawanshi, Advocate for petitioners.
Shri A. M. Deshpande, I/c Government Pleader for respondent.
CORAM :- A.S.CHANDURKAR AND ANIL L.PANSARE, JJ.
DATE :- DECEMBER 02, 2022 Heard.
Issue notice to the respondent, returnable in six weeks. Shri A. M. Deshpande, learned In-charge Government Pleader waives service of notice for the respondent. The record of the Scrutiny Committee be produced for perusal.
(ANIL L.PANSARE, J.) (A.S.CHANDURKAR, J.) Andurkar..
Digitally Signed byJAYANT S ANDURKAR Personal Assistant Signing Date:
02.12.2022 15:01