Jharkhand High Court
The State Of Jharkhand & Ors vs Binay Kumar Mishra on 18 October, 2021
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Ambuj Nath
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 344 of 2020
With
I.A Nos.5671 of 2020 & 5672 of 2020
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The State of Jharkhand & Ors. ...... .... Appellants Versus Binay Kumar Mishra ..... ... Respondent
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CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE AMBUJ NATH
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For the Appellants : Mr. Sachin Kumar, A.A.G.-II Mr. Gaurav Raj, A.C. to A.A.G.-II
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Oral Order 4/ Dated 18.10.2021 Issue notice to the sole respondent on the point of limitation and on the point of stay through registered post with A/D as also under ordinary process for which requisite etc must be filed within a period of one week.
Let this matter be posted after four weeks.
(Sujit Narayan Prasad, J.) BS/Rohit (Ambuj Nath, J.)