Rajasthan High Court - Jaipur
Princess T.T. College vs The National Council For Teacher ... on 9 December, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18754/2019
Princess T.T. College, Chomu, Through Its Secretary Kailash
Choudhary, Son Of Shri Murlidhar, Aged About 47 Years,
Resident Of 436, Hanuman Nagar Ext., Vaishali Nagar, Jaipur
(Raj.).
----Petitioner
Versus
1. The National Council For Teacher Education, G-7, Sector-
10, Dwarka, Landmark - Near Metro Station, New Delhi,
Through Its Member Secretary.
2. Northern Region Committee Of The National Council For
Teacher Education, G-7, Sector-10, Dwarka, Landmark -
Near Metro Station, New Delhi, Through Its Regional
Director.
----Respondents
For Petitioner(s) : Mr.Vijay Poonia (through video conferencing) For Respondent(s) : Mr.Ashish Sharma Upadhyay (through video conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 09/12/2020 Learned counsel submitted that the petitioner may be permitted to withdraw the petition with liberty to file a fresh writ petition, if need arises.
In view of the above, the present writ petition is dismissed as withdrawn with liberty, as prayed for.
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