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Madhya Pradesh High Court

Ciron Drugs And Pharmaceutical Private ... vs The Madhya Pradesh Public Health ... on 3 September, 2022

Author: Chief Justice

Bench: Ravi Malimath

                                                                     1

                                     IN    THE      HIGH       COURT OF MADHYA                     PRADESH
                                                                AT JABALPUR
                                                                BEFORE
                                                  HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                             CHIEF JUSTICE
                                                       ON THE 3 rd OF SEPTEMBER, 2022
                                                      ARBITRATION CASE No. 88 of 2021

                                     Between:-
                                     CIRON DRUGS AND PHARMACEUTICAL PRIVATE
                                     L I M I T E D , C 1101-02 LOTUS CORPORATE PARK
                                     GRAHAM FIRTH STEEL COMPOUND JAY COACH,
                                     JUNCTION, WESTERN EXPRESS HIGHWAY GOREGAON
                                     EAST MUMBAI MAHARASHTRA REPRESENTED BY
                                     DIRECTOR AND AUTHORIZED SIGNATORY SHRI KIRTI
                                     SHAH S/O SHRI TALAKSHI P. SHAH, AGED ABOUT 60
                                     YEARS.

                                                                                                .....PETITIONER
                                     (BY SHRI ANUBHAV JAIN - ADVOCATE)

                                     AND

                                     1.    THE MADHYA PRADESH PUBLIC HEALTH
                                           SERVICES CORPORATION LTD. TILHAN SANGH
                                           BHAVAN ARERA HILLS BHOPAL REPRESENTED
                                           BY ITS MANAGING DIRECTOR

                                     2.    HEALTH COMMISSIONER DIRECTOR OF HEALTH
                                           S ER V I C ES 5TH FLOOR SATPURA BHAWAN
                                           (MADHYA PRADESH)

                                     3.    STATE OF M.P. THR. PRINCIPAL SECRETARY
                                           PUBLIC HEALTH AND FAMILY WELFARE
                                           DEPARTMENT BHOPAL (MADHYA PRADESH)

                                                                                              .....RESPONDENTS
                                     (BY SHRI ROHIT JAIN - GOVERNMENT ADVOCATE)

Signature Not Verified
                                           T h is petition coming on for orders this day, t h e cou rt passed the
  SAN




Digitally signed by SANTOSH MASSEY
                                     following:
Date: 2022.09.03 18:49:00 IST

                                                                      ORDER

2 At request of petitioner's counsel, the petition is dismissed as withdrawn. Pending interlocutory application is disposed off.

(RAVI MALIMATH) CHIEF JUSTICE SKM Signature Not Verified SAN Digitally signed by SANTOSH MASSEY Date: 2022.09.03 18:49:00 IST