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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(i) in Life Insurance Corporation General Rules, 1956

(i)the auditor's views and comments in relation to the Corporation on matters prescribed by the Central Government to be included in the auditor's report for audit in respect of companies, under sub-section (2) of section 143 of the Companies Act, 2013 (18 of 2013), and