Madhya Pradesh High Court
Anil @ Pepsi Yadav vs The State Of Madhya Pradesh on 30 November, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
THE HIGH COURT OF MADHYA PRADESH
M.Cr.C.No.49608/2019
Gwalior, Dated:-30.11.2019
Shri Rajkumar Awasthi, learned counsel for the applicant.
Shri Sanjeev Mishra, learned Public Prosecutor for the
respondent/State.
Case diary is not available.
List next week.
(S.A. Dharmadhikari) Judge Pawar/-
ASHISH PAWAR 2019.12.02 11:25:49 +05'30'