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Rajasthan High Court - Jodhpur

Dashi Devi Damor vs State Of Rajasthan on 6 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

(1 of 1) [CW-18320/2019] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 18320/2019 Dashi Devi Damor

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 18136/2019 Damor Savita Bahen

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Pankaj Mehta For Respondent(s) : Mr. Rajat Arora for Mr. K.S. Rajpurohit, AAG JUSTICE DINESH MEHTA Order 06/01/2020 List these cases on 13.01.200, as prayed.

Connect with SBCWP No.8467/2019.

(DINESH MEHTA),J 28-29-skm/-

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