Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 4 in Maharashtra State Co-operative Tribunal Regulations, 1962

4. Notice of date of hearing.

- The Registrar shall, with the approval of the President, arrange for the sittings of the Tribunal for hearing appeals and applications and publish the dates fixed for the hearing thereof on the notice board of the Tribunal sufficiently in advance.