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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(9) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(9)"Mandi" means an area forming part of a Colony commanded by Bhakra or Indira Gandhi Canal Project which has been or may hereafter be declared by the State Government as 'A', 'B', 'A' or other class Mandi or shown as such in Schedule I;