Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 23 in Arunachal Pradesh University Act, 2012 23. The constitution, powers and functions of other authorities as may be declared by the Statutes to be authorities of the University, shall be prescribed by the Statutes.
