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Ecgc Limited vs Mokul Shriram Epc Jv on 24 September, 2021

Bench: Hemant Gupta, V. Ramasubramanian

                                                      1

     ITEM NO.11                    Court 11 (Video Conferencing)          SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   1842/2021

     ECGC LIMITED                                                         Appellant(s)

                                                     VERSUS

     MOKUL SHRIRAM EPC JV                                                 Respondent(s)

     (FOR ADMISSION and IA No.66007/2021-STAY APPLICATION and                              IA
     No.66009/2021-PERMISSION TO FILE LENGTHY LIST OF DATES and                            IA
     No.99210/2021-APPROPRIATE ORDERS/DIRECTIONS)

     Date : 24-09-2021 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Appellant(s)                  Mr.   K. K. Venugopal, Attorney General
                                       Mr.   Rajshekhar Rao, Sr. Adv.
                                       Mr.   Naval Sharma, Adv.
                                       Mr.   Saket Satapathy, Adv.
                                       Mr.   Rohan Batra, Adv.
                                       Ms.   Sonali Malik, Adv.
                                       Mr.   Harsh Vardhan Arora, Adv.
                                       Mr.   Dhruv Sethi, Adv.
                                       Mr.   Padmanabh Sethunath, Adv.

     For Respondent(s)                 Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                       Mr.   Devesh Tripathi, Adv.
                                       Mr.   Faraz Anees, Adv.
                                       Ms.   Anusuya Chaudhary, Adv.
                                       Mr.   Raghvendra Shukla, Adv.
                                       Ms.   Payal Swarup, Adv.
                                       Mr.   Praveen Swarup, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Dr. Abhishek Manu Singhvi, learned senior counsel, has sought for a short adjournment to facilitate filing of compilation of Signature Not Verified written synopsis and Judgments.

List on 10.11.2021.

Dr. Singhvi states that the respondent shall not enforce the order in the meantime.

(JAYANT KUMAR ARORA)                         (RENU BALA GAMBHIR)
  COURT MASTER                                  COURT MASTER