Delhi High Court - Orders
Spicejet Limited vs Kal Airways Pvt Ltd & Ors on 12 November, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~52 to 55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 42/2019, I.A. 1281/2019, I.A. 1284/2019
SPICEJET LIMITED .....Petitioner
Through: Mr. Amit Sibal, Senior Advocate
with Mr. K. R. Sasiprabhu, Mr.
Goutham Shivshankar, Mr. Darpan
Sachdeva, Mr.Prakhar Agarwal,
Advocates
versus
KAL AIRWAYS PVT LTD & ORS. .....Respondents
Through: Mr. Gopal Jain, Sr. Adv., with Ms.
Nandini Gore, Ms. Sonia Nigam, Ms.
Rajat Dasgupta, Mr. Akarsh Sharma,
Mr. Gauhar Mirza & Ms. Hiral Gupta,
Advocates for Respondents No.1 and
2
+ O.M.P. (COMM) 43/2019, I.A. 1286/2019, I.A. 1289/2019
AJAY SINGH .....Petitioner
Through: Mr. Amit Sibal, Senior Advocate
with Mr. K. R. Sasiprabhu, Mr.
Goutham Shivshankar, Mr. Darpan
Sachdeva, Mr.Prakhar Agarwal,
Advocates
versus
KAL AIRWAYS PVT LTD & ORS. .....Respondents
Through: Mr. Gopal Jain, Sr. Adv., with Ms.
Nandini Gore, Ms. Sonia Nigam, Ms.
Rajat Dasgupta, Mr. Akarsh Sharma,
Mr. Gauhar Mirza & Ms. Hiral Gupta,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 19:46:01
Advocates for Respondents No.1 and
2
+ OMP (ENF.) (COMM.) 31/2019, EX.APPL.(OS) 679/2019,
EX.APPL.(OS) 1054/2020, EX.APPL.(OS) 937/2023, EX.APPL.(OS)
1284/2023, EX.APPL.(OS) 1501/2023, EX.APPL.(OS) 34/2024, I.A.
6946/2019
KAL AIRWAYS PVT. LTD. .....Decree Holder
Through: Ms. Nandini Gore, Ms. Sonia Nigam,
Ms. Rajat Dasgupta, Mr. Akarsh
Sharma, Mr. Gauhar Mirza & Ms.
Hiral Gupta, Advocates
versus
M/S SPICEJET LTD. & ANR. .....Judgement Debtors
Through: Mr. Amit Sibal, Senior Advocate
with Mr. K. R. Sasiprabhu, Mr.
Goutham Shivshankar, Mr. Darpan
Sachdeva, Mr.Prakhar Agarwal,
Advocates
+ OMP (ENF.) (COMM.) 32/2019, EX.APPL.(OS) 680/2019,
EX.APPL.(OS) 749/2020, EX.APPL.(OS) 750/2020, EX.APPL.(OS)
751/2020, EX.APPL.(OS) 1053/2020, EX.APPL.(OS) 938/2023,
EX.APPL.(OS) 1283/2023, EX.APPL.(OS) 36/2024, EX.APPL.(OS)
42/2024, I.A. 6947/2019
MR. KALANITHI MARAN .....Decree Holder
Through: Ms. Nandini Gore, Ms. Sonia Nigam,
Ms. Rajat Dasgupta, Mr. Akarsh
Sharma, Mr. Gauhar Mirza & Ms.
Hiral Gupta, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/11/2024 at 19:46:01
M/S SPICEJET LTD. & ANR. .....Judgement Debtors
Through: Mr. Amit Sibal, Senior Advocate
with Mr. K. R. Sasiprabhu, Mr.
Goutham Shivshankar, Mr. Darpan
Sachdeva, Mr.Prakhar Agarwal,
Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.11.2024
List on 27.11.2024 at 03:30 PM.
SUBRAMONIUM PRASAD, J
NOVEMBER 12, 2024
S. Zakir
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 19:46:02