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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(13) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(13)"notification" means a notification published in the Substituted by [Telangana] [G.O.Ms.No.28, Higher Education (UE) Department, dated 11.09.2015.] Gazette and the word 'notified' shall be construed accordingly;