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[Cites 0, Cited by 0] [Section 46(5)] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(5)(d) in Kamdhenu University Act, 2009

(d)record its opinion after consulting the Academic Council on the question whether the application should be granted or refused either in whole or in part, stating the result of any inquiry under clauses (a) and (b):