Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(c) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(c)Any amount withdrawn under clause (b) shall be paid in whole rupee only rounded to the nearest rupee in the manner provided in sub-rule (7) of rule 11.