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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in The Khadi And Village Industries Commission Rules, 1957

(4)The Chairman may sanction expenditure on contingencies, supplies and services and purchase of articles required for the working of the office of the Commission and for the execution of measures in furtherance of the objects of the Act, subject to necessary provisions in the budget.[10-A. Powers and duties of the Chief Executive Officer in regard to meetings of the Commission. [Inserted by G.S.R. 675(E), dated 27th July, 1987]