Delhi High Court - Orders
Ashwini Kumar Upadhyay vs Union Of India And Anr on 25 April, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~30 to 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6483/2019 & CM APPL. 38295/2019
ASHWINI KUMAR UPADHYAY ..... Petitioner
Through: Petitioner in - person.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Ajay Digpual, CGSC with Mr.
Kamal Digpaul and Ms. Swati
Kwatra, Advocates for UOI.
Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Kartik
Sharma, Mr. Utkarsh Singh, Mr. Arun
Panwar, Ms. Mahak Rankawat and
Mr. Pradyumn Rao, Advocates.
Mr. M. R. Shamshad, Mr. Arijit
Sarkar and Ms. Nabeela Jamil,
Advocates for the Intervenor.
+ W.P.(C) 9272/2019
ABHIVAV BERI ..... Petitioner
Through:
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Anil Soni, CGSC with Mr.
Prateek Rana and Mr. Devvrat Yadav,
Advocates for UOI.
+ W.P.(C) 11630/2019
AMBER ZAIDI ..... Petitioner
Through:
versus
Signature Not Verified
Digitally Signed W.P.(C) 6483/2019 etc. Page 1 of 3
By:RAHUL SINGH
Signing Date:26.04.2023
19:14:44
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil, Advocate for UOI.
+ W.P.(C) 11637/2019
FIROZ BAKHT AHMED ..... Petitioner
Through:
versus
UNION OF INDIA & ORS ..... Respondents
Through:
+ W.P.(C) 11917/2019
NIGHAT ABBASS ..... Petitioner
Through:
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Abhinav Bhardwaj,
Advocates for UOI.
+ W.P.(C) 2845/2020
DANISH EQBAL ..... Petitioner
Through:
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Signature Not Verified
Digitally Signed W.P.(C) 6483/2019 etc. Page 2 of 3
By:RAHUL SINGH
Signing Date:26.04.2023
19:14:44
Waize Ali Noor, Ms. Shreya V.
Mehra and Mr. Yash Upadhyay,
Advocates for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 25.04.2023
1. It has been brought to the notice of this Court that the Hon'ble Supreme Court has passed a common Order dated 29.03.2023 in a batch of 10 cases out of which four cases, which find place in paragraph No.1 of the said Order dated 29.03.2023 being W.P.(C) 869/2020, W.P.(C) 1000/2020, 1108/2020 and W.P.(C) 1144/2020, have been preferred before the Hon'ble Supreme Court by the Petitioner herein in W.P.(C) 6483/2019 in respect of Gender Neutral and Religion Neutral legislation.
2. The Petitioner is directed to file the prayer clauses of all the abovementioned four cases before this Court. The Petitioner is also directed to file prayer clauses of W.P. (C) 819/2015 before this Court. The Petitioner is granted four weeks' time to do the needful.
3. List on 03.08.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 25, 2023 S. Zakir Signature Not Verified Digitally Signed W.P.(C) 6483/2019 etc. Page 3 of 3 By:RAHUL SINGH Signing Date:26.04.2023 19:14:44