Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 9 in R.K. University First Statutes, 2011 9. The Directors. - [9.1] Every Director shall be the head 'of a School of studies (under the corresponding Faculty of Studies, for e.g. School of Engineering under the Faculty of Engineering & Technology, School of Physiotherapy under the Faculty of Medicine, etc.).
