Madhya Pradesh High Court
Kamta Patel vs The State Of Madhya Pradesh on 9 January, 2020
Author: Akhil Kumar Srivastava
Bench: Akhil Kumar Srivastava
1 MCRC-51616-2019 The High Court Of Madhya Pradesh MCRC-51616-2019 (KAMTA PATEL Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 09-01-2020 Shri Rajesh Kumar Tiwari, learned counsel for the Petitioner. Shri B. Shrivastava, learned P.L. for the State. Case diary is available.
As prayed by the counsel for the applicant, list after one week.
(AKHIL KUMAR SRIVASTAVA) JUDGE pb Digitally signed by PRASHANT BAGJILEWALE Date: 10/01/2020 03:44:36