Karnataka High Court
M/S S V Developers vs Mr. M Muddaiah on 21 March, 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF MARCH, 2019
BEFORE
THE HON'BLE MR.JUSTICE ASHOK G. NIJAGANNAVAR
M.F.A. NO.2092 OF 2016 (CPC)
BETWEEN:
M/S S.V. DEVELOPERS
OFFICE AT S.V.HEIGHTS
BRUNDAVAN LAYOUT
1ST CROSS, HORAMAVU
BANGALORE-560 043
REPRESENTED BY PROPRIETOR
MR. PRABHAKAR RAO
S/O LATE M.MOHAN RAO
AGED ABOUT 55 YEARS ... APPELLANT
(BY SRI. B.R. VISWANATH, ADVOCATE)
AND:
1. MR. M. MUDDAIAH
DIRECTOR
N.G.E.F. EMPLOYEES HOUSE
BUILDING CO-OPERATIVE
SOCIETY LTD., NO.18
2ND MAIN, 7TH CROSS
NANJAMMA AGRAHARA
CHAMARAJPET
BANGALORE-560 018
2. SECRETARY
N.G.E.F. EMPLOYEES HOUSE
BUILDING CO-OPERATIVE SOCIETY LTD.,
2
215, 1ST FLOOR, LINK ROAD
SESHADRIPURAM
BANGALORE-560 020
3. SRI. K.P. JAYARAM, PRESIDENT
N.G.E.F. EMPLOYEES HOUSE
BUILDING CO-OPERATIVE
SOCIETY LTD., 215, 1ST FLOOR
LINK ROAD, SESHADRIPURAM
BANGALORE-560 020
4. SRI. PUNDAREEKAKSHA.B.R.
EX-PRESIDENT AND NOW DIRECTOR
N.G.E.F. EMPLOYEES HOUSE
BUILDING CO-OPERATIVE SOCIETY LTD
215, 1ST FLOOR, LINK ROAD
SESHADRIPURAM
BANGALORE-560 020
5. SRI. PADMANABHA REDDY.C.R.
EX SECRETARY
N.G.E.F. EMPLOYEES HOUSE
BUILDING CO-OPERATIVE SOCIETY LTD
NO.668, 4TH CROSS, I MAIN ROAD
MAHALAKSHMI LAYOUT
BANGALORE-560 056
6. SRI. A. NARASIMHA REDDY
S/O LATE ANKANNA
AGED ABOUT 55 YEARS
7. SMT. M. SUJATHA
W/O A. NARASIMHA REDDY
AGED ABOUT 56 YEARS
8. SRI. N. ANAND KUMAR
S/O A. NARASIMHA REDDY
AGED ABOUT 36 YEARS
3
9. SRI. N. KISHOR KUMAR
S/O A. NARASIMHA REDDY
AGED ABOUT 36 YEARS
10. MS. N. KOMALA
D/O A. NARASIMHA REDDY
AGED ABOUT 29 YEARS
11. SMT. LAKSHMIDEVAMMA
W/O LATE NANJA REDDY
D/O LATE ANKANNA @ ANKANNA REDDY
AGED ABOUT 65 YEARS
12. SRI. MANJUNATH
S/O LATE NANJA REDDY
AGED ABOUT 29 YEARS
NOS.6 TO 12 RESIDING AT
NO.130, YELLAMMA TEMPLE ROAD
BYAPPANAHALLI, M.S.NAGAR POST
BANGALORE-560 033
13. SRI. M.R.V. MURTHY
S/O REVANNA SIDDAPPA
AGED ABOUT 51 YEARS
R/AT NO.171, NGEF LAYOUT
4TH MAIN, SADANANDA NAGAR
BANGALORE-560 038
14. SRI. L.GOPAL
S/O LAKSHMAIAH
AGED ABOUT 45 YEARS
RA/T NO.88, MAIN ROAD
KRISHNAIAH PALYA
BANGALORE-560 038
15. SRI. GURU MURTHY
S/O SUBBA REDDY
AGED ABOUT 51 YEARS
NO.37, MAIN CHANNEL ROAD
4
SHAMANNA GOWDA LAYOUT
ULSOOR, BANGLAORE-560 038
16. SRI. E. SHAMASUNDAR REDDY
S/O N. VEERAPPA REDDY
AGED ABOUT 66 YEARS
17. SRI. S. PRAVEEN
S/O E. SHAMASUNDAR REDDY
AGED ABOUT 33 YEARS
NOS.16 AND 7 ARE RESIDING AT
NO.18, VEERAPPA REDDY LAYOUT
6TH CROSS, KAGADASAPURA
C.V. RAMAN NAGAR POST
BANGALORE-560 093
18. SRI. G. MOHAN
S/O GURUVA REDDY
AGED ABOUT 51 YEARS
RESIDING AT NALLURAHALLI
SIDDAPURA ROAD
WHITEFIELD POST
BANGALORE-560 066
19. SRI. V. VASUDEV
S/O N.VEERAPPA REDDY
AGED ABOUT 54 YEARS
RESIDING AT NO.15
19TH 'B' CROSS, KAGGADASAPURA
C.V.RAMAN NAGAR POST
BANGALORE-560 093 ... RESPONDENTS
(BY SRI. A. ASHOK HANDE, ADVOCATE FOR R1;
NOTICE SERVED TO R2, R4 TO 12, 14, 16 TO 19)
****
5
THIS MISCELLANEOUS FIRST APPEAL IS FILED
UNDER ORDER 43, RULE 1(r) OF CPC, AGAINST THE
ORDER DATED:12.2.2016 PASSED ON IA NO.9 IN
O.S.NO.7306/2011 ON THE FILE OF THE VIII ADDITIONAL
CITY CIVIL & SESSIONS JUDGE (CCH NO.15),
BENGALURU, ALLOWING IA NO.9 FILED U/O 39, RULES 1
& 2 OF CPC.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Counsel for the appellant has filed a memo of even date for dismissal of the appeal as the main suit in O.S.No.7306/2011 is dismissed on 05.02.2019.
2. Considering the submission of the counsel for the appellant, memo is placed on record.
3. In view of the said memo, appeal is dismissed as not pressed.
Sd/-
JUDGE BSR