Section 5(2)(a) in The Sri Lokenath Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1987.

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(a)that existing Government company shall be deemed to have become,' and shall be deemed to be, the owner in relation to such undertakings, and

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