Rajasthan High Court - Jaipur
Mahaveer Prasad Patni vs Mrs Suman Devi And Anr ... on 7 July, 2023
Author: Sameer Jain
Bench: Sameer Jain
[2023:RJ-JP:13636]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11344/2009
Mahaveer Prasad Patni S/o Shri Ghasilal Patni, C/o M/s.
Rajputana Enterprises Shop No. B-4 And 5 New Market, Near
Moti Mahal Cinema, Sawai Jaisingh Road, Jaipur R/o 236-A
Nannu Marg, Devi Nagar Jaipur
----Petitioner
Versus
1. Mrs. Suman Devi W/o Shri Praveen Kumar Jain, A-1B,
Sawai Jaisingh Highway, Banipark, Jaipur
2. Rent Control Tribunal, Jaipur City, Jaipur
----Respondents
For Petitioner(s) : Mr. Anudyuti Maitra For Respondent(s) : Mr. Sahil for Mr. Dinesh Kala HON'BLE MR. JUSTICE SAMEER JAIN Order 07/07/2023 Learned counsel for the petitioner submits that matter has become infructuous on account of fact that possession has been taken over by the respondents.
Accordingly, present petition is dismissed as having become infructuous.
(SAMEER JAIN),J Pooja /70 (Downloaded on 11/11/2023 at 06:11:41 PM) Powered by TCPDF (www.tcpdf.org)