Bombay High Court
Futura Polyesters Ltd vs Daewoo International Corporation Ltd ... on 3 October, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS LODGING NO. 323 OF 2018
In
COMPANY PETITION 399 OF 2013
Futura Polyesters Ltd ....Petitioner
V/S
Daewoo International Corporation Ltd And Anr ....Respondent
WITH NOTICE OF MOTION (APPEALS) LODGING NO. 708 OF 2018 In APPEALS LODGING NO . 323 OF 2018 Futura Polyesters Ltd ....Petitioner V/S Daewoo International Corporation Ltd And Anr ....Respondent Mr. Dubesh Purandare a/w Ms. Heena Daulat, Ms. Anisha Zachariah i/b Crawford Bayley And Co For appellant Mr. Shyam Kapadia, Mr. Darshan Mehta, Ms. Kritika Anand i/b Dhruve Liladhar & Co for respondent Mr. PrakashShinde, Ms. Swati Deshpande i/b MDP & Partners for Bank of India Mr. L.T.Satelkar for official liquidator CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 3rd October, 2018 Page 1/2 ::: Uploaded on - 03/10/2018 ::: Downloaded on - 04/10/2018 02:18:32 ::: P.C. :
Place the matter on 05/10/2018 at 11.00 a.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 03/10/2018 ::: Downloaded on - 04/10/2018 02:18:32 :::