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Karnataka High Court

Narasimha Chidambar Bapat vs Dinesh Narasimha Bapat on 9 June, 2023

                                                             -1-
                                                                       WP No. 102355 of 2023




                                           IN THE HIGH COURT OF KARNATAKA,

                                                     DHARWAD BENCH

                                         DATED THIS THE 9TH DAY OF JUNE, 2023

                                                           BEFORE
                                     THE HON'BLE MR JUSTICE VIJAYKUMAR A.PATIL
                                     WRIT PETITION NO. 102355 OF 2023 (GM-CPC).

                                BETWEEN:

                                     NARASIMHA CHIDAMBAR BAPAT,
                                     A/A: 87 YEARS, AGRICULTURIST, R/O: BANAVASI,
                                     TAL-SIRSI, UTTARA KANNADADISTRICT-581401.
                                                                                    ...PETITIONER
                                (BY SRI. A. P. HEGDE, & VIJAY MALALI, ADVOCATES)

                                AND:

                                1.   DINESH NARASIMHA BAPAT,
                                     A/A: 60 YEARS, CHARTERED ACCOUNTANT,
                                     R/O: BANAVASI, TAL. SIRSI,
                                     UTTAR KANNADA DISTRICT-581401.
             Digitally signed
             by
                                2.   UMESH NARASIMHA BAPAT,
             MOHANKUMAR

MOHANKUMAR
             B SHELAR
             Location: High
                                     A/A: 56 YEARS, BUSINESS,
             Court of
B SHELAR
             Karnataka,
             Dharwad
                                     R/O: BANAVASI, TAL. SIRSI,
             Date:
             2023.06.15
             11:10:11 +0530
                                     UTTAR KANNADA DISTRICT-581401.
                                3.   VANDANA W/O. GAJANAN MARATHE,
                                     A/A: 58 YEARS, HOUSEHOLD,
                                     R/O: 4TH CROSS, AG OFFICE LAYOUT,
                                     NEW BELL ROAD, BANGLORE-560001.

                                                                               ...RESPONDENTS
                                (BY SRI. RAMESH CHIGARI, HCGP)

                                     THIS WP IS FILED UNDER ARTICLE 226 & 227 OF
                                CONSTITUTION OF INDIA, PRAYING THIS COURT TO, QUASHING
                                THE IMPUGNED ORDER PASSED BY HON'BLE SENIOR CIVIL JUDGE
                                COURT SIRSI DATED 11-2-2023 PASSED IN O.S.NO.32/2023 AS PER
                                ANNEXURE-C AND ETC.,
                               -2-
                                       WP No. 102355 of 2023




      THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THIS COURT MADE THE FOLLOWING:


                             ORDER

Learned counsel Sri Vijay Malali for petitioner has filed a memo stating that O.S.No.32/2023 is disposed of on 24.05.2023 and hence, the present petition does not survive for consideration.

Memo is placed on record. Writ petition is dismissed as withdrawn.

Sd/-

JUDGE NAA List No.: 1 Sl No.: 13