Karnataka High Court
Narasimha Chidambar Bapat vs Dinesh Narasimha Bapat on 9 June, 2023
-1-
WP No. 102355 of 2023
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 9TH DAY OF JUNE, 2023
BEFORE
THE HON'BLE MR JUSTICE VIJAYKUMAR A.PATIL
WRIT PETITION NO. 102355 OF 2023 (GM-CPC).
BETWEEN:
NARASIMHA CHIDAMBAR BAPAT,
A/A: 87 YEARS, AGRICULTURIST, R/O: BANAVASI,
TAL-SIRSI, UTTARA KANNADADISTRICT-581401.
...PETITIONER
(BY SRI. A. P. HEGDE, & VIJAY MALALI, ADVOCATES)
AND:
1. DINESH NARASIMHA BAPAT,
A/A: 60 YEARS, CHARTERED ACCOUNTANT,
R/O: BANAVASI, TAL. SIRSI,
UTTAR KANNADA DISTRICT-581401.
Digitally signed
by
2. UMESH NARASIMHA BAPAT,
MOHANKUMAR
MOHANKUMAR
B SHELAR
Location: High
A/A: 56 YEARS, BUSINESS,
Court of
B SHELAR
Karnataka,
Dharwad
R/O: BANAVASI, TAL. SIRSI,
Date:
2023.06.15
11:10:11 +0530
UTTAR KANNADA DISTRICT-581401.
3. VANDANA W/O. GAJANAN MARATHE,
A/A: 58 YEARS, HOUSEHOLD,
R/O: 4TH CROSS, AG OFFICE LAYOUT,
NEW BELL ROAD, BANGLORE-560001.
...RESPONDENTS
(BY SRI. RAMESH CHIGARI, HCGP)
THIS WP IS FILED UNDER ARTICLE 226 & 227 OF
CONSTITUTION OF INDIA, PRAYING THIS COURT TO, QUASHING
THE IMPUGNED ORDER PASSED BY HON'BLE SENIOR CIVIL JUDGE
COURT SIRSI DATED 11-2-2023 PASSED IN O.S.NO.32/2023 AS PER
ANNEXURE-C AND ETC.,
-2-
WP No. 102355 of 2023
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THIS COURT MADE THE FOLLOWING:
ORDER
Learned counsel Sri Vijay Malali for petitioner has filed a memo stating that O.S.No.32/2023 is disposed of on 24.05.2023 and hence, the present petition does not survive for consideration.
Memo is placed on record. Writ petition is dismissed as withdrawn.
Sd/-
JUDGE NAA List No.: 1 Sl No.: 13