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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(1)(b) in The Gujarat Emergency Medical Services Act, 2007

(b)the standards in force at the time the vehicle is manufactured and not inconsistent with the Motor Vehicles Act, 1988, relating to design, floor, general configuration and exterior markings and such other matters as may be prescribed by rules, are maintained;