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Income Tax Appellate Tribunal - Cuttack

The Dhamra Port Company Ltd., ... vs Pcit-1 Bhubaneswar, Bhubaneswar on 23 May, 2023

आयकर अऩीऱीय अधधकरण, कटक न्यायऩीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK श्री जाजज माथन, न्याययक सदस्य एवं श्री रममत कोचर ऱेखा सदस्य के समक्ष ।

BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अऩीऱ सं/ITA No.66/CTK/2022 (ननधाारण वषा / Assessment Year :2017-2018) The Dhamra Port Company Ltd. Vs PCIT, Bhubaneswar-1 HIG-20, BDA Colony, Jaydev Vihar, Bhubaneswar PAN No. :AABCD 0602 P (अऩीऱाथी /Appellant) .. (प्रत्यथी / Respondent) ननधााररती की ओर से /Assessee by : None राजस्व की ओर से /Revenue by : Dr. Abani Kanta Nayak, CIT-DR सुनवाई की तारीख / Date of Hearing : 23/05/2023 घोषणा की तारीख/Date of Pronouncement : 23/05/2023 आदे श / O R D E R Per Bench :

This is an appeal filed by the assessee against the order of the ld. Pr.CIT, Bhubaneswar-1, passed in ITBA/REV/F/REV5/2021- 22/1040566839(1), dated 10.03.2022 for the assessment year 2017-2018.

2. Though none appeared on behalf of the assessee today, however, a letter dated 14.04.2023 filed by the ld. AR of the assessee is placed on record enclosing a copy of the consequential assessment order passed u/s.143(3) r.w.s.263 r.w.s144B of the Act, dated 21.03.2023. In the said letter, the ld.AR has requested for withdrawal of the appeal. Accordingly, the request of the ld. AR is accepted and the appeal of the assessee is dismissed as withdrawn.

2 ITA No.66/CTK/2022

3. In the result, appeal of the assessee is dismissed.

Order dictated and pronounced in the open court on 23/05/2023.

                        Sd/-                                           Sd/-
                  (रममत कोचर)                                      (जाजज माथन)
              (RAMIT KOCHAR)                                (GEORGE MATHAN)
     ऱेखा सदस्य/ ACCOUNTANT MEMBER                    न्यानयक सदस्य / JUDICIAL MEMBER

कटक Cuttack; ददनाांक Dated 23/05/2023 Prakash Kumar Mishra, Sr.P.S. आदे श की प्रनतलऱपऩ अग्रेपषत/Copy of the Order forwarded to :

1. अऩीऱाथी / The Appellant-

The Dhamra Port Company Ltd.

HIG-20, BDA Colony, Jaydev Vihar, Bhubaneswar

2. प्रत्यथी / The Respondent-

PCIT, Bhubaneswar

3. आयकर आयक् ु त(अऩीऱ) / The CIT(A),

4. आयकर आयुक्त / CIT

5. ववभागीय प्रयतयनधध, आयकर अऩीऱीय अधधकरण, कटक / DR, ITAT, Cuttack

6. गार्ज पाईऱ / Guard file.

सत्यावऩत प्रयत //True Copy// आदे शानुसार/ BY ORDER, (Assistant Registrar) आयकर अऩीऱीय अधधकरण, कटक/ITAT, Cuttack