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Patna High Court - Orders

Smt.Ragini Kumari & Ors vs The State Of Bihar & Ors on 22 November, 2012

Author: Ravi Ranjan

Bench: Ravi Ranjan

           Patna High Court CWJC No.12814 of 2010 (12) dt.22-11-2012




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.12814 of 2010
                       ======================================================
                       Smt.Ragini Kumari & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                       The State Of Bihar & Ors
                                                                          .... .... Respondent/s
                       ======================================================
                       CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
                       ORAL ORDER

12       22-11-2012

Let this matter be put up on Monday next (26.11.2012).

(Dr. Ravi Ranjan, J) N.H./-