Patna High Court - Orders
Smt.Ragini Kumari & Ors vs The State Of Bihar & Ors on 22 November, 2012
Author: Ravi Ranjan
Bench: Ravi Ranjan
Patna High Court CWJC No.12814 of 2010 (12) dt.22-11-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12814 of 2010
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Smt.Ragini Kumari & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
12 22-11-2012Let this matter be put up on Monday next (26.11.2012).
(Dr. Ravi Ranjan, J) N.H./-