Idrish Mohammed Alihusen Saiyed & 2 vs Page 1 Of 3 on 24 March, 2015

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Gujarat High Court

Idrish Mohammed Alihusen Saiyed & 2 vs Page 1 Of 3 on 24 March, 2015

Bench: K.J.Thaker

        R/CR.A/1168/2010                              ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   CRIMINAL APPEAL NO. 1168 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1169 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1376 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1216 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1217 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1230 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1236 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1322 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1427 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1369 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1399 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1414 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1450 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1505 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1546 of 2010
                                 With
                   CRIMINAL APPEAL NO. 1572 of 2010
                                 With
                    CRIMINAL APPEAL NO. 993 of 2013
================================================================
       IDRISH MOHAMMED ALIHUSEN SAIYED & 2....Appellant(s)
                           Versus



                                Page 1 of 3
          R/CR.A/1168/2010                                     ORDER



             STATE OF GUJARAT....Opponent(s)/Respondent(s)
================================================================
Appearance:
MS RV ACHARYA, ADVOCATE for the Appellant(s) No. 1 - 3
PUBLIC PROSECUTOR for the Opponent(s)/Respondent(s) No. 1
================================================================
         CORAM: HONOURABLE MR.JUSTICE K.J.THAKER
                      Date : 24/03/2015
                             COMMON ORAL ORDER

1. In all the above matters, R&P and Paper Book is reported to have been received, and hence, office is directed to list the aforesaid matters as shown below.

2. List CRIMINAL APPEAL NO. 1168 of 2010, CRIMINAL APPEAL NO. 1169 of 2010, CRIMINAL APPEAL NO. 1376 of 2010, CRIMINAL APPEAL NO. 1216 of 2010, CRIMINAL APPEAL NO. 1217 of 2010 for final hearing on 21ST APRIL, 2015.

3. List CRIMINAL APPEAL NO. 1230 of 2010, CRIMINAL APPEAL NO. 1236 of 2010, CRIMINAL APPEAL NO. 1322 of 2010 with CRIMINAL APPEAL NO. 1427 of 2010, CRIMINAL APPEAL NO. 1369 of 2010 and CRIMINAL APPEAL NO. 1399 of 2010 for final hearing on 22nd APRIL, 2015.

4. List CRIMINAL APPEAL NO. 1450 of 2010, CRIMINAL APPEAL NO. 1505 of 2010, CRIMINAL APPEAL NO. 1546 of 2010, CRIMINAL APPEAL NO. 1572 of 2010, CRIMINAL APPEAL NO. 993 of 2013 for final hearing on 23rd APRIL, 2015.

Page 2 of 3

         R/CR.A/1168/2010                                 ORDER




5.          At      the    request     of     Mr.   Thakor,      learned

Advocate for the Appellant, list Criminal Appeal No. 1414 of 2010 on 30TH MARCH, 2015.

(K.J.THAKER, J) UMESH Page 3 of 3

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