Bombay High Court
Shri Fakira Hari Nikam And Ors vs The Tahasildar Dindori And Ors on 14 January, 2026
19-wp-7371-2016.doc
varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7371 OF 2016
WITH
Digitally
signed by
VARSHA
INTERIM APPLICATION NO. 296 OF 2026
VARSHA VIJAY
VIJAY RAJGURU
RAJGURU Date:
2026.01.16
10:37:09
+0530
Shri Fakira Hari Nikam and Ors ... Petitioners/ Applicants
vs.
The Tahsildar Dindori and Ors ... Respondents
Mr. Sanjay P. Shinde a/w. Mr. Prathmesh T. Bhanuwanshe, for
Petitioners
Mr. Sarfaraj J. Shaikh i/b. Mr. Sachin S. Gite for Respondent No. 3
and 7.
Mr. S.L. Babar, AGP for the Respondent- State.
CORAM : GAURI GODSE, J.
DATED : 14th JANUARY 2026
ORDER:
1. Learned counsel for the petitioners seeks time to serve the unserved respondents. By way of last chance, two weeks time is granted to take steps to serve the unserved respondents by court notice. If copies are not supplied and steps are not taken to serve the unserved respondents by court notice, the writ petition will stand dismissed against the unserved respondents without further reference to the court.
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2. Learned advocate for the petitioners shall ensure that the copies are supplied and court notice is issued to the unserved respondents by taking humdast. If appropriate steps are not taken within time granted by this court, the ad-interim relief will stand vacated without further reference to the court. If steps are taken, notice is made returnable on 11th February 2026.
3. Ad-interim relief already granted is extended till the next date, subject to compliance as recorded above.
INTERIM APPLICATION NO. 296 OF 2026
4. Issue notice to respondent nos. 7A to 7D, returnable on 11 th February 2026.
5. In addition to the Court notice, learned advocate for the applicants to serve respondent nos. 7A to 7D, by private notice and file affidavit of service before the next date.
6. Learned advocate for the applicants shall ensure that the copies are supplied and court notice is issued by taking humdast, (GAURI GODSE, J.) Page no. 2 of 2 ::: Uploaded on - 16/01/2026 ::: Downloaded on - 16/01/2026 23:18:43 :::