Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(x) in Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999 (x)no license shall be eligible for allotment of more than one plot in a market in the State of Punjab;
