Patna High Court - Orders
The State Of Bihar & Ors vs Brij Bihari Prasad & Ors on 23 January, 2009
Author: C. K. Prasad
Bench: C. K. Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.1160 of 2009
THE STATE OF BIHAR & ORS
Versus
BRIJ BIHARI PRASAD & ORS
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2. 23.1.2009. Petitioner, instead of affixing the authentication fee on the certified copy, has affixed it on the photo stat copy.
This may be considered sufficient compliance.
(C. K. Prasad,ACJ) ahk (Shyam Kishore Sharma)