Section 20(2)(a) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

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State of Gujarat - Subsection

Section 20(2)(a) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(a)where, on inspection under sub-section (1), the Competent Authority is of the opinion that-

(i)the water distribution is faulty or

(ii)the records are not maintained or are maintained but not properly, or