Calcutta High Court (Appellete Side)
Sunil Poddar @ Sunil Kumar Poddar & Anr vs The State Of West Bengal & Anr on 16 November, 2022
16.11.2022 Court No.35 Item No. 6 CRR 20 of 2016 With d.g. CRAN 8 of 2019 (Old No. CRAN 3098 of 2019) Sunil Poddar @ Sunil Kumar Poddar & Anr.
Vs. The State of West Bengal & Anr.
Mr. Ayan Bhattacharya, Mr. Suman Majumdar, Ms. Ritu Das.
... For the petitioners Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.
... for the State From the endorsement from department, it appears that CRAN 8 of 2019 (Old No. CRAN 3098 of 2019) is still pending and no order has been passed as regards the same.
In the meantime, the present case is matured to be heard on merit and disposal, though on behalf of the petitioner, accommodation has been prayed for today.
Let the matter be adjourned today and appear in the list again on 24th November, 2022 when the said application shall be heard along with the present revision case.
(Rai Chattopadhyay, J.)