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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013

(1)If any difficulty arises in giving effect to the provisions of this Act, the Government may, by order published in official Gazette, make such provisions, not inconsistent with the provisions of this Act as may appear to it to be necessary or expedient for removing the difficulty.