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Bengal Presidency - Section
Section 34 in Bengal Medical Act, 1914
34. [Saving for provisions of the Government of India Act, 1935.]- Repealed by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.
[The Schedule].Qualifications entitling to registration under this ActQualifications specified in the First or the Second Schedule to the Indian Medical Act, 1933.Qualifications specified in the undermentioned list:-| Name of the body or authority granting the qualification. | Description of the qualification. | Abbreviation of the qualification for registration. |
| __________________________________ | __________________________________ | __________________________________ |
| 1. The Governing Body of the State Medical Faculty of Bengal prior to 15th August, 1947. | (1) Member of the State Medical Faculty, West Bengal. | M.M.F. (Bengal). |
| (2) Licentiate of the State Medical Faculty, West Bengal. | L.M.F. (Bengal). | |
| 2. The Governing Body of the State Medical Faculty of West Bengal. | (1) Member of the State Medical Faculty, Bengal. | M.M.F. (West Bengal) |
| (2) Licentiate of the State Medical Faculty, Bengal. | L.M.F. (West Bengal) | |
| (3) Licentiate in Medicine & Surgery (National)under article 6-A or 6-B of the Statutes of the State Medical Faculty,West Bengal. | L.M.S. (Nat.) (West Bengal) | |
| (4) Certificate of qualification by the State MedicalFaculty under article 6-C of the Statutes of the State Medical Faculty,West Bengal. | Certificate under article 6-C (West Bengal) | |
| (5) Certificate of qualification by the State MedicalFaculty under article 6-D or 6-E of the Statutes of the State MedicalFaculty, West Bengal. | Certificate under article 6-D or 6-E (West Bengal) | |
| 3. Bihar and Orissa Medical Examination Board. | Licensed Medical Practitioner. | L.M.P. (B. and O.) |
| 4. Bihar Medical Examination Board. | Licensed Medical Practitioner. | L.M.P. (Bihar). |
| 5. Orissa Medical Examination Board. | Licensed Medical Practitioner. | L.M.P. (Orissa). |
| 6. State Board of Medical Examination, United Provinces. | Licensed Medical Practitioner. | L.M.P. (U.P.) |
| 7. United Provinces (Uttar Pradesh) State Medical Faculty. | (1) Member of the State Medical Faculty, U.P. | M.S.M.F. (U.P.) |
| (2) Licentiate of the State Medical Faculty, U.P. | L.S.M.F. (U.P.) | |
| 8. Medical Examination Board, Central Provinces (Madhya Pradesh). | Licensed Medical Practitioner. | L.M.P. (C.P. or M.P.). |
| 9. Board of Examiners, Medical College, Madras. | (1) Licensed Medical Practitioner. | L.M.P. (Madras). |
| (2) Diploma in Medicine and Surgery. | D.M.& S. (Madras). | |
| 10. College of Physicians, and Surgeons, Bombay. | (1) Members of the College of Physicians and Surgeons, Bombay. | M.C.P.S. (Bom.). |
| (2) Licentiate of the College of Physicians and Surgeons, Bombay. | L.C.P.S. (Bom.). | |
| 11. Assam Medical Examination Board. | Licensed Medical Practitioner. | L.M.P. (Assam). |
| 12. Mysore University | Licensed Medical Practitioner. | L.M.P. (Mysore). |
| 13. Punjab State Medical Faculty (prior to 15th August, 1947). | (1) Member of the State Medical Faculty, Punjab. | M.S.M.F. (Punjab). |
| (2) Licentiate of the State Medical Faculty, Punjab. | L.S.M.F. (Punjab). | |
| 14. Andhra University | Licentiate in Medicine and Surgery, Andhra University. | L.M.S. (Andhra). |
| 15. Osmania Medical College (prior to 1932). | Licentiate in Medicine and Surgery, Osmania Medical College. | L.M. & S. (Osmania). |
| 16. Burma Medical Examination Board. | Licensed Medical Practitioner. | L.M.P. (Burma). |
| 17. Rangoon University | Licentiate in Medicine and Surgery, Rangoon University. | L.M.S. (Rang.). |
| 18. Governing Body of the State Medical Faculty of East Bengal. | Licentiate of the State Medical Faculty of East Bengal obtained prior to July, 1950. | L.M.F. (E.B ). |