Madhya Pradesh High Court
Madhav Prasad Chourasia vs The Municipal Council Damoh on 14 August, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 RP-658-2020
The High Court Of Madhya Pradesh
RP-658-2020
(MADHAV PRASAD CHOURASIA Vs THE MUNICIPAL COUNCIL DAMOH AND OTHERS)
2
Jabalpur, Dated : 14-08-2020
Heard through Video Conferencing.
Shri R.S.Thakur, learned counsel for the petitioner.
Shri Anvesh Shrivastava, learned Panel Lawyer for the
respondent/State.
Record of the case is available.
Counsel appearing for the petitioner prays for some time to argue the matter.
Prayer is allowed. List the matter in the week.
(VISHAL DHAGAT) JUDGE sm Signature SAN Not Verified Digitally signed by SMT SARSWATI MEHRA Date: 2020.08.14 17:35:55 IST