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State of Rajasthan - Section

Section 13 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

13. Appointment.

- Appointment to the post(s) as specified in Column 2 of Schedule-I in the Anti-Corruption Bureau shall be made by the Appointing Authority concerned from amongst the officers included in the list prepared under sub-rule (2) of Rule 12 of these rules, in the order in which the names are arranged by the Committee.