Madhya Pradesh High Court
Smt. Malti vs The State Of Madhya Pradesh on 23 December, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-63058-2021 The High Court Of Madhya Pradesh MCRC No. 63058 of 2021 (SMT. MALTI Vs THE STATE OF MADHYA PRADESH) Gwalior, Dated : 23-12-2021 Parties through their counsel.
As prayed by learned counsel for the applicant, list this case after winter vacations.
(ROHIT ARYA) V. JUDGE vc VARSHA CHATURVEDI 2021.12.24 13:22:58 +05'30'