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Jammu & Kashmir High Court

Taraf Hussain Shah & Ors vs State Of J&K & Ors on 4 December, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                Sr. No. 65
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                                                                             WP(C) No. 3658/2019


                  Taraf Hussain Shah & ors.                              .... Petitioner/Appellant(s)

                                               Through:-    Mr. Syed Nadeem Hamdani, Advocate

                                         V/s

                  State of J&K & ors.                                             .....Respondent(s)

                                               Through:-    None

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Taken out of turn on request of the petitioners' counsel.

Adjourned.

List alongwith SWP No. 2467/2018.

(Sindhu Sharma) Judge JAMMU 04.12.2021 RAM MURTI RAM MURTI 2021.12.06 13:07 I attest to the accuracy and integrity of this document