Jammu & Kashmir High Court
Taraf Hussain Shah & Ors vs State Of J&K & Ors on 4 December, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 65
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 3658/2019
Taraf Hussain Shah & ors. .... Petitioner/Appellant(s)
Through:- Mr. Syed Nadeem Hamdani, Advocate
V/s
State of J&K & ors. .....Respondent(s)
Through:- None
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Taken out of turn on request of the petitioners' counsel.
Adjourned.
List alongwith SWP No. 2467/2018.
(Sindhu Sharma) Judge JAMMU 04.12.2021 RAM MURTI RAM MURTI 2021.12.06 13:07 I attest to the accuracy and integrity of this document